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Bombay HC: Only Fresh Matters of Extremely Urgent Nature to be Moved - (24 Mar 2020)

CIVIL

Bombay High Court has modified its previous directions and issued a circular which is valid till 31st March, 2020, declaring that only fresh matters of extremely urgent nature will be heard on 26th March, 2020 and 30th March, 2020.

Tags : BOMBAY HIGH COURT   URGENT MATTERS  

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