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Delhi HC Directs Govt to Deploy Doctors & Sanitation Workers in Mustafabad Camp for Riot Victims - (24 Mar 2020)

CIVIL

Delhi High Court has directed Delhi Government to ensure that adequate health care facilities are ensured in the Eidgah Old Mustafabad Camp, a place set up for the persons displaced during the Delhi Riots.

Tags : DELHI HIGH COURT   DOCTORS & SANITATION WORKERS  

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