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SEBI Relaxes Rules for Maintaining Records, Extends Deadlines - (24 Mar 2020)

CAPITAL MARKET

Securities and Exchange Board of India has relaxed rules for maintaining records of all calls made by institutional dealers during trading hours, access control for dealing rooms and also extended by a month the deadline to comply with various risk-management rules. The Board has also the extended deadline for moving to a new valuation norm by mutual funds to 1st May, 2020.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   MAINTAINING RECORDS   EXTENDS DEADLINES  

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