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SC Extends Period of Limitation for Filing in All Courts/Tribunals - (24 Mar 2020)

LIMITATION

Supreme Court has directed the suspension of the limitation period running under all general and special laws, with effect from 15th March, 2020, in view of the difficulties faced by the litigants in approaching the Courts amidst the Coronavirus pandemic.

Tags : SUPREME COURT   PERIOD OF LIMITATION FOR FILING  

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