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Delhi High Court Orders Micromax, Sanjay Kapoor to Settle Dispute Via Mediation - (08 Jan 2016)

Delhi High Court has asked Micromax Informatics and its former chairman Sanjay Kapoor to settle a dispute over alleged denial of stock options through mediation and gave them a month to reach an agreement.

Tags : DELHI HIGH COURT   MICROMAX INFORMATICS   SANJAY KAPOOR  

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