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MHRD issues directions to UGC, AICTE, NTA, NIOS, CBSE, NCTE and all organisations for the postponement of examinations till 31st March, 2020 as a precautionary measure in the wake of COVID-19- (Press Information Bureau) (18 Mar 2020)

MANU/PIBU/0777/2020

Civil

MHRD is taking all steps to ensure safety of students along with the maintenance of academic calendar. I appeal to all students, teachers and parents not to panic -Shri Ramesh Pokhriyal 'Nishank'

Ministry of HRD has issued directions to UGC, AICTE, NTA, NIOS, CBSE , NCTE and all autonomous organisations under the Ministry for the postponement of all the examinations till 31st March, 2020 as a precautionary measure in the wake of Novel Coronavirus (COVID-19). These steps have been taken to ensure safety and security of students who are appearing in various examinations, as also that of their teachers and parents.

Therefore, following further precautionary measures are required to be taken by all educational institutions and examination boards under the Ministry of HRD -:

1. All ongoing examinations may be rescheduled after 31st March 2020,this would include CBSE NIOS as also University examinations.

2. All evaluation work may be rescheduled after 31st March, this would include evaluation work of CBSE, NIOS as also University exams.

3. Since JEE mains may require travel by examinees to different towns and the dates may clash with rescheduled CBSE and other board exams therefore, JEE mains should be rescheduled and new date of JEE mains will be announced on 31st March after reassessment of situation

All educational institutions and examination boards have been requested to maintain regular communication with the students and teachers through electronic means and keep them fully informed so that there is no anxiety amongst the students, teacher and parents. All Institutions have also been requested to notify helpline numbers/emails which student can access for their queries.

Union HRD Minister Shri Ramesh Pokhriyal 'Nishank' has appealed to all the students, teachers and parents not to panic as MHRD is committed to ensure safety and security of students as also the maintenance of academic calendar and all possible steps will be taken in this regard.

Tags : DIRECTIONS   ISSUANCE   EXAMINATION   POSTPONEMENT  

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