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Kerala HC Slaps 50K Costs on Man Seeking Home Delivery of Liquor in View of COVID 19 Outbreak - (23 Mar 2020)

CIVIL

Kerala High Court has imposed a cost of Rs. 50,000 on a man who filed a Writ Petition seeking a direction to the Beverages Corporation to decide to make available potable liquor for delivery to consumers in the State through online platforms.

Tags : KERALA HIGH COURT   FRIVOLOUS PLEA   HOME DELIVERY OF LIQUOR  

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