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Patna HC Imposes Bail Condition to Do Voluntary Service for Covid-19 Control - (23 Mar 2020)

CRIMINAL

Patna High Court has directed a man accused in a murder case, while granting bail, to render service as a volunteer for three months from the date of his release in the process of combating the pandemic of Covid-19.

Tags : PATNA HIGH COURT   BAIL CONDITION  

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