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Gujarat HC: Preventive Steps Not Effective Unless People Avoid Unnecessary Movement Out of House - (23 Mar 2020)

CIVIL

Gujarat High Court has observed that preventive measures would not successfully and effectively contain the pandemic of COVID-19 unless and until the public at large who have to be conscious of the threat looming large, avoid unnecessary movement out of their house, gatherings, functions, parties or pleasure trips in and outside the State.

Tags : GUJARAT HIGH COURT   COVID-19  

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