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Himachal Pradesh HC: Elected Representatives Cannot Have Right to Claim Posting of Employee - (20 Mar 2020)

SERVICE

Himachal Pradesh High Court has held that elected representatives cannot have a right to claim that a particular employee is posted at a particular station and that the choice is to be made by the administrative head and not by the legislators.

Tags : HIMACHAL PRADESH HIGH COURT   POSTING OF EMPLOYEES  

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