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Delhi HC Asks Kunal Kamra to Move Appropriate Authority with Challenge Against Travel Ban - (20 Mar 2020)

CIVIL

Delhi High Court has refused to entertain the Petition filed by the comedian, Kunal Kamra challenging the travel ban imposed on him by Indigo Airlines, Air India and Vistara. The Court has told him to approach the 'appropriate authority' with his grievance.

Tags : DELHI HIGH COURT   KUNAL KAMRA   TRAVEL BAN  

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