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Kerala HC Directs Govt. to Take Measures to Control Price Rise of Face Masks & Hand Sanitizers - (20 Mar 2020)

COMMERCIAL

Kerala High Court has directed the Government to take measures to control the price rise of the essential commodities, like face masks and hand sanitizers, and ensure an adequate supply of the said commodities in the State of Kerala, subject to the manufacturing capacity.

Tags : KERALA HIGH COURT   PRICES OF ESSENTIAL COMMODITIES  

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