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SEBI Exempts Offshore Funds from Submitting Physical Forms - (20 Mar 2020)

CAPITAL MARKET

Securities and Exchange Board of India has provided exemptions for off-shore funds from submitting physical forms in wake of the Corona outbreak, allowing Foreign Portfolio Investors to submit scanned or electronic documents for various purposes including renewal of their license and annual compliance documents.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   OFFSHORE FUNDS  

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