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Supreme Court Asks Nath Government to Take Floor Test on March 20 - (20 Mar 2020)

CIVIL

Supreme Court has ordered the Kamal Nath-led Congress Government in Madhya Pradesh to face a floor test by 5 p.m. on 20th March, 2020 in the assembly by a show of hands of members, and has asked Police Chiefs of Karnataka and Madhya Pradesh to ensure security for the 16 rebel Congress Ministers of Legislative Assembly if they choose to participate in the voting by coming to Bhopal from Bengaluru.

Tags : SUPREME COURT   FLOOR TEST   KAMAL NATH GOVERNMENT  

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