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SC Directs WB Madrasa Board to Appoint Administrators, Conduct Election of Managing Committee - (19 Mar 2020)

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Supreme Court has directed the Kolkata Madrasah Education Board and the District Inspector of Schools (S.E.), Birbhum to appoint an Administrator within four weeks and the Administrator, so appointed, to conduct the elections of the Managing Committees within eight weeks from the date of his appointment.

Tags : SUPREME COURT   WEST BENGAL MADRASAH BOARD  

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