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SC Issues Notice to State Governments to Ensure Supplies of Mid-Day Meals Amid Covid-19 Closure - (19 Mar 2020)

CIVIL

Supreme Court has issued notices to all State Governments to explain how they would ensure the supply of mid-day meals to children across the country since all education institutions, including anganwadis, have been shut to prevent the spread of the Covid-19 virus.

Tags : SUPREME COURT   MID-DAY MEALS  

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