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CCI Approves Rs 850-cr Acquisition of GTL's OME Business by E2 Energy Service - (08 Jan 2016)

Competition Commission of India (CCI) has approved Rs 850 crore acquisition of network services firm GTL Ltd's OME business by E2 Energy Service.

Tags : COMPETITION COMMISSION OF INDIA   GTL LTD   E2 ENERGY SERVICE  

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