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Delhi High Court Bars Law Interns from Entering Court Premises - (18 Mar 2020)

CIVIL

Delhi High Court has directed that interns attached with judges would not be allowed to access the Court till further orders because of the novel coronavirus pandemic. A circular issued by the registrar general of the High Court has also asked the security agencies not to honor intern passes till further orders.

Tags : DELHI HIGH COURT   ENTRY OF LAW INTERNS  

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