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Rajya Sabha Passes Central Sanskrit Universities Bill, 2019 - (17 Mar 2020)

EDUCATION

Rajya Sabha has passed the Central Sanskrit Universities Bill, 2019 to convert Rashtriya Sanskrit Sansthan in New Delhi; Shri Lal Bahadur Shastri Rashtriya Sanskrit Vidyapeeth, also in New Delhi and Rashtriya Sanskrit Vidyapeeth in Tirupati, into Central Sanskrit Universities.

Tags : PARLIAMENT   CENTRAL SANSKRIT UNIVERSITIES BILL   2019  

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