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NAA Orders Patanjali to Pay ?75 Crore for Not Passing GST Cut - (17 Mar 2020)

GOODS AND SERVICES TAX

National Anti-Profiteering Authority (NAA) has ordered Patanjali Ayurveda Ltd to pay up Rs 75.08 Crore for not passing on benefits of goods and services tax (GST) rate reduction on to consumers, adding that the company instead increased prices of its washing powder.

Tags : NATIONAL ANTI-PROFITEERING AUTHORITY   PATANJALI  

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