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Extension of time for filing Exporter's/Importer's/User's Questionnaire response in sunset review of Anti-Dumping duty imposed on imports of Acrylonitrile Butadiene Rubber- (Ministry of Commerce and Industry) (09 Mar 2020)

MANU/COMM/0047/2020

Commercial

1. With respect to the above mentioned subject investigations, requests have been received from producers/exporters/importers/users for extension of time to file Questionnaire Responses.

2. The requests have been considered and it has been decided to grant additional 2 weeks' time to file the Questionnaire Response i.e. by 03/04/2020 by 6:00PM.

3. It is advised that all the interested producers/exporters/importers/users may file their response within the stipulated time as extended above. Since, the investigation is time bound, no further request for extension of time would be considered by the Authority.

4. This issues with the approval of Designated Authority.

Tags : EXTENSION   TIME   SUNSET REVIEW  

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