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Calcutta HC Rejects Plea Against Bengali Movie "Brahma Janen Gopon Kommoti" - (16 Mar 2020)

CIVIL

Calcutta High Court has dismissed a plea challenging the release of a Bengali movie by the name of "Brahma Janen Gopon Kommoti", remarking that Hinduism is a democratic religion and a way of life.

Tags : CALCUTTA HIGH COURT   BRAHMA JANEN GOPON KOMMOTI   BENGALI MOVIE  

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