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Rajya Sabha Approves Insolvency and Bankruptcy Code (Amendment) Bill, 2020 - (13 Mar 2020)

INSOLVENCY

Rajya Sabha has passed amendments to the insolvency law in the Insolvency and Bankruptcy Code (Amendment) Bill, 2020 that will help ring-fence successful bidders of insolvent companies from risk of criminal proceedings for offences committed by previous promoters.

Tags : PARLIAMENT   INSOLVENCY AND BANKRUPTCY CODE (AMENDMENT) BILL   2020  

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