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Allahabad HC Issues Notice on Plea Seeking Proforma to Collect Citizen Data for NPR - (13 Mar 2020)

CIVIL

Allahabad High Court has issued a notice on a plea seeking that a copy of the proforma in which all personal data of citizens will be collected by the authorities for updating of the National Population Register (NPR), should be made available to them.

Tags : ALLAHABAD HIGH COURT   NATIONAL POPULATION REGISTER  

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