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P&H HC Grants Interim Protection to Raveena Tandon, Farah Khan and Bharti Singh - (13 Mar 2020)

CRIMINAL

Punjab and Haryana High Court has directed the State of Punjab not to take "coercive steps" against Bollywood actress Raveena Tandon, filmmaker Farah Khan and comedian Bharti Singh on their plea, seeking to quash First Information Reports (FIR) registered against them for allegedly hurting religious sentiments during a web show titled as 'Backbenchers'.

Tags : PUNJAB & HARYANA HIGH COURT   RAVEENA TANDON   FARAH KHAN   BHARTI SINGH  

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