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Delhi HC Directs Police to File Periodic Status Reports on Missing Man Involved in Gay Dating App - (12 Mar 2020)

CRIMINAL

Delhi High Court has directed Delhi Police to submit a status report, at least once every month, before the Trial Court in a case pertaining to a young man involved with a gay dating app who has been missing since January, 2019.

Tags : DELHI HIGH COURT   MISSING MAN   GAY DATING APP  

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