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SC Dismisses Center’s Appeal Against 2012 Judgment by Punjab and Haryana HC - (08 Jan 2016)

SC has shot down yet another attempt by Centre to deny differently-abled three per cent reservation in promotional posts and dismissed an appeal filed by government against a 2012 judgment by Punjab and Haryana High Court and questioned the rationale behind challenging order belatedly.

Tags : SC   CENTRE   DIFFERENTLY-ABLED  

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