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AAR, West Bengal Affirms Newtown Kolkata Development Authority as ‘Local Authority’ - (11 Mar 2020)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), West Bengal has affirmed that Newtown Kolkata Development Authority (NKDA) is a ‘Local Authority’ and is entitled to the benefit of the exemption on the services.

Tags : AUTHORITY FOR ADVANCE RULING   NEWTOWN KOLKATA DEVELOPMENT AUTHORITY  

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