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ITAT, Bangalore: Warrant Expenses are Deductible from Book Profit - (11 Mar 2020)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Bangalore has held that the warrant expenses should be deducted from the book profit under Section 115JB of the Income Tax Act, 1961.

Tags : INCOME TAX APPELLATE TRIBUNAL   WARRANT EXPENSES  

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