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Delhi HC Directs Tihar to Take Decision in Zee Media's Plea Seeking Interview With Nirbhaya Convicts - (11 Mar 2020)

CRIMINAL

Delhi High Court has directed Tihar authorities to decide on the request in accordance with law and pass a reasoned order by 12th March, 2020 in a plea moved by Zee Media seeking an interview with the four convicts in the Nirbhaya rape case.

Tags : DELHI HIGH COURT   INTERVIEW WITH NIRBHAYA CONVICTS  

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