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Bhima Koregaon Case: SC Extends Interim Protection from Arrest to Activists Navlakha & Teltumbde - (09 Mar 2020)

CRIMINAL

Supreme Court has extended till March 16 the interim protection from arrest granted to civil rights activists Gautam Navlakha and Anand Teltumbde in connection with the Bhima Koregaon violence case. The Court said it would hear on March 16 the appeals filed by Navlakha and Teltumbde against a Bombay High Court order of last month rejecting their anticipatory bail pleas.

Tags : SC   BHIMA KOREGAON CASE  

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