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Apex Court Commutes Man's Death Sentence to Life Imprisonment for Killing 3 Siblings in Chhattisgarh - (09 Mar 2020)

CRIMINAL

Apex Court has commuted the death sentence awarded to a man accused of abducting and killing three minor siblings in February 2011 in Ratnapur town of Chhattisgarh. The Court said it was the Apex Court's opinion that the offence committed by the convict was under the influence of extreme mental or emotional disturbance and as per the peculiar facts and circumstances of the case, the death penalty is not warranted and the same be converted to life imprisonment.

Tags : APEX COURT   DEATH SENTENCE  

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