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Allahabad HC Summons Government Officials Over Deteriorating Civic Conditions in Lucknow - (06 Mar 2020)

ENVIRONMENT

Allahabad High Court has summoned various Government officials, along with the proposal to address the unsatisfactory conditions in Lucknow concerning sanitation, garbage collection and its disposal, solid waste management, accumulation of garbage on open spaces and the menace created by roaming stray cattle on the streets.

Tags : ALLAHABAD HIGH COURT   CIVIC CONDITIONS IN LUCKNOW  

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