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President Gives Nod to SC and ST (Prevention of Atrocities) Amendment Act and others - (08 Jan 2016)

President has given nod to Arbitration and Conciliation (Amendment) Act; Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Amendment Act; Commercial Courts,Commercial Division and Commercial Appellate Division of High Courts Act; Payment of Bonus (Amendment) Act, 2015.

Tags : ARBITRATION AND CONCILIATION (AMENDMENT) ACT; SCHEDULED CASTES AND SCHEDULED TRIBES (PREVENTION OF ATROCITIES) AMENDMENT ACT; COMMERCIAL COURTS  COMMERCIAL DIVISION AND COMMERCIAL APPELLATE DIVISION OF HIGH COURTS ACT; PAYMENT OF BONUS (AMENDMENT) ACT   2015  

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