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Delhi Court Issues Fresh Death Warrant in Nirbhaya Case - (05 Mar 2020)

CRIMINAL

Delhi Court has issued fresh death warrant in the Nirbhaya gang rape and murder case for the execution of death sentences by hanging by the neck of four convicts on 20th March, 2020 at 6 a.m.

Tags : DELHI COURT   NIRBHAYA CASE   DEATH WARRANTS  

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