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Delhi HC Directs MCD to Plant 500 Trees in Riot Affected Areas of North East Delhi - (05 Mar 2020)

ENVIRONMENT

Delhi High Court has allowed Municipal Corporation of East Delhi’s (MCD's) Application for condonation of delay, subject to it planting 500 trees in the riot affected areas of Delhi within 2 weeks.

Tags : DELHI HIGH COURT   TREES IN RIOT AFFECTED AREAS  

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