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SC Seeks Response on Providing Copy of CBI's Closure Report in Hindustan Zinc's Disinvestment - (05 Mar 2020)

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Supreme Court has given time to Centre till 6th March, 2020 to make a statement on handing over a copy of the Central Bureau of Investigation (CBI) closure report in the disinvestment of Hindustan Zinc Limited.

Tags : SUPREME COURT   HINDUSTAN ZINC LIMITED  

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