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Delhi HC Directs Delhi University to Deposit Inspection Fee in 2 Weeks - (05 Mar 2020)

CONSUMER

Delhi High Court has directed the Delhi University to deposit the inspection fee with the Bar Council of India (BCI) within 2 weeks. The Court has also noted that the BCI would then carry out the inspection and take further steps for grant of approval to the Faculty of Law, University of Delhi.

Tags : DELHI HIGH COURT   INSPECTION FEE  

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