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National Company Law Appellate Tribunal Dismisses Pleas of Deloitte, BSR - (05 Mar 2020)

COMPANY

National Company Law Appellate Tribunal has dismissed the pleas of auditors of debt-rid Buyback Tax Caseden Infrastructure Leasing & Financial Services Limited (IL&FS), Deloitte Haskins & Sells and KPMG arm, BSR & Associates along with independent directors challenging their impleadment in the case of alleged fraud at a group firm IL&FS Financial Service Limited.

Tags : NATIONAL COMPANY LAW APPELLATE TRIBUNAL   DELOITTE   BSR  

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