Supreme Court Rebukes RBI for Remaining a Bystander as YES Bank Operated Clandestinely  ||  Supreme Court: Lower Fresh Bids Alone Cannot Justify Cancellation of an Auction  ||  Supreme Court Directs Delhi Police to Produce Section 163 BNSS Orders and Preserve CCTV Footage  ||  Supreme Court Affirms Menstrual Hygiene as a Fundamental Right, Warns States of Contempt  ||  Supreme Court Flags AI-Generated Fake Judgments Submitted in a Party’s Case Compilation  ||  Karnataka High Court: Vijay Mallya’s Flamboyant Lifestyle Hinders Settlement of Bank Claims  ||  Delhi High Court: Women can be Booked for Gang Rape without Physically Committing it  ||  Delhi High Court: Litigants Must Track Their Cases and Cannot Blame Lawyers for Their Own Inaction  ||  Allahabad High Court: Contract Workers Must Prove Work Parity With Regular Staff for Equal Pay  ||  Allahabad High Court Directs UP Trial Courts to Decide Maintenance Execution Cases Within Six Months    

Bombay High Court Allows ED to Auction Nirav Modi’s Paintings - (05 Mar 2020)

CIVIL

Bombay High Court has allowed the Enforcement Directorate (ED) to carry on with its 5th March, 2020 auction of paintings of Nirav Modi, including rare paintings of M F Hussain and Manjit Bawa that belong to Rohit Trust.

Tags : BOMBAY HIGH COURT   NIRAV MODI   AUCTION  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved