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Bombay High Court Allows ED to Auction Nirav Modi’s Paintings - (05 Mar 2020)

CIVIL

Bombay High Court has allowed the Enforcement Directorate (ED) to carry on with its 5th March, 2020 auction of paintings of Nirav Modi, including rare paintings of M F Hussain and Manjit Bawa that belong to Rohit Trust.

Tags : BOMBAY HIGH COURT   NIRAV MODI   AUCTION  

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