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Hyderabad HC Says Students Can't be Forced to Pay for Capital Construction - (07 Jan 2016)

Hyderabad HC, while taking strong exception to State Government’s decision to collect Rs 10 from each student and teacher under “My Capital, My Amaravati, My Brick” campaign programme, has directed AP Government not to compel students to pay money for capital construction at Amaravati in Guntur.

Tags : HYDERABAD HC  MY CAPITAL   MY AMARAVATI   MY BRICK  

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