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CESTAT, Chennai: CCTV Charged at Rate of 15% Basic Customs Duty - (04 Mar 2020)

CUSTOMS

Central Excise and Service Tax Appellate Tribunal (CESTAT), Chennai has ruled that the Closed Circuit Television (CCTV) Cameras would be assessed at the rate of 15% Basic Customs Duty (BCD) and would be classified under the head ‘Others’.

Tags : CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL   CCTV  

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