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SC Requests Delhi High Court to List Riots Cases on March 6 - (04 Mar 2020)

CRIMINAL

Supreme Court has requested the Delhi High Court to list on 6th March, 2020, the Petition seeking registration of First Information Reports against politicians for alleged hate speech in the wake of riots which gripped parts of North East Delhi.

Tags : SUPREME COURT   DELHI HIGH COURT   NORTHE EAST DELHI RIOTS  

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