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National Company Law Tribunal Clears NBCC Offer for Jaypee Infratech - (04 Mar 2020)

COMPANY

National Company Law Tribunal has approved NBCC’s offer to take over Jaypee Infratech, which has to deliver apartments, plots and villas to nearly 21,000 homebuyers.

Tags : NATIONAL COMPANY LAW TRIBUNAL   TAKEOVER OF JAYPEE INFRATECH  

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