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Punjab & Haryana HC Issues Slew of Directions for Protection of Sukhna Lake in Chandigarh - (03 Mar 2020)

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Punjab and Haryana High Court has issued a slew of directions for protection and restoration of Sukhna lake in Chandigarh. The Court has declared the lake to be a 'juristic person' and has directed the State to pay Rs. 100 crore in its favour as exemplary damages.

Tags : PUNJAB & HARYANA HIGH COURT   SUKHNA LAKE  

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