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Kerala HC: Judicial Officer Aged Above 58.5 Years Not Eligible for Elevation as HC Judge - (03 Mar 2020)

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Kerala High Court has held that for elevation to the Higher judiciary, a Judicial Officer should not be more than 58.5 years of age, as on the date of occurrence of a vacancy.

Tags : KERALA HIGH COURT   ELIGIBILITY FOR ELEVATION AS HIGH COURT JUDGE  

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