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Competition Commission of India Dismisses Unfair Practices Complaint Against Eastern Railway - (03 Mar 2020)

MRTP/COMPETITION LAWS

Competition Commission of India has dismissed a complaint of unfair business practices made against Eastern Railway by Abhiraj Associates Pvt. Ltd., noting that Eastern Railway does not have any discretion in allotment of rakes as it is governed by a bilateral agreement between the Governments of India and Bangladesh.

Tags : COMPETITION COMMISSION OF INDIA   AMAZON   EASTERN RAILWAY  

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