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SEBI Levies Penalty on Aksh Optifibre and Its Directors - (03 Mar 2020)

CAPITAL MARKET

Securities and Exchange Board of India has imposed a total fine of Rs 10.75 Crore on Aksh Optifibre and its five directors in a matter related to manipulation in the issuance of global depository receipts.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   AKSH OPTIFIBRE  

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