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Supreme Court Rejects SIT Plea for Early Hearing of Petition Challenging Bail to Sajjan Kumar - (03 Mar 2020)

CRIMINAL

Supreme Court has rejected the plea of Special Investigative Team (SIT) seeking early hearing of its Petition challenging the anticipatory bail granted in 2018 to jailed former Congress leader, Sajjan Kumar in 1984 anti-Sikh riots.

Tags : SUPREME COURT   BAIL TO SAJJAN KUMAR  

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