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ITAT, Ahmedabad: Deduction on Legal and Professional Fees Incurred to Improve Day to Day Working - (02 Mar 2020)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Ahmedabad has held that general deduction on Legal and Professional Fees incurred for the improvement of day to day working of the company is allowed.

Tags : INCOME TAX APPELLATE TRIBUNAL   DEDUCTION ON LEGAL AND PROFESSIONAL FEES  

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